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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(f) in The West Bengal Employment Scheme Loans (Recovery) Act, 1976

(f)"margin money loan" means a loan advanced by the State Government under a scheme to an entrepreneur to meet the whole or a part of the initial investment to be made by him for obtaining the financial assistance from a bank or a financial institution for any project under the Additional Employment Programme;