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Supreme Court - Daily Orders

M/S Afflatus International vs Union Of India Through Its Seceretary on 5 March, 2025

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.33                         COURT NO.4                 SECTION IV-B

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).16337-16338/2024

     [Arising out of impugned final judgment and orders dated 27-04-2023
     in CWP No. 8871/2019 and dated 16-02-2024 in RACW No. 182/2023
     passed by the High Court of Punjab & Haryana at Chandigarh]

     M/S AFFLATUS INTERNATIONAL                                     Petitioner(s)

                                                VERSUS

     UNION OF INDIA THROUGH ITS SECRETARY & ORS.                    Respondent(s)


     Date : 05-03-2025 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH


     For Petitioner(s) :
                                  Mr. Rajesh Mahna, Adv.
                                  Mr. Bhargava V. Desai, AOR
                                  Mr. Shiva Narang, Adv.
                                  Mr. Shivam Sharma, Adv.
                                  Mr. Mayank Kout, Adv.
                                  Ms. Silky Wadhwa, Adv.
                                  Ms. Ridhi Mahna, Adv.
                                  Mrs. Gauri P Desai, Adv.

     For Respondent(s) :
                                  Mr. Raghavendra P Shankar, A.S.G.
                                  Mr. Gurmeet Singh Makker, AOR
                                  Mr. Karan Lahiri, Adv.
                                  Mr. Prasanjeet Mahapatra, Adv.
                                  Ms. Shaurya Rai, Adv.
                                  Ms. Astha Singh, Adv.

                                  Mr. Lokesh Sinhal, Sr. A.A.G.
                                  Mr. Samar Vijay Singh, AOR
                                  Mr. Nikunj Gupta, Adv.
                                  Ms. Himanshi Sakhya, Adv.
                                  Ms. Aakanksha, Adv.
Signature Not Verified
                                  Ms. Sabarni Som, Adv.
Digitally signed by
ANITA MALHOTRA
Date: 2025.03.18
                                  Ms. Isha Gupta, Adv.
19:27:47 IST
Reason:                           Mr. Prakhar Garg, Adv.
                                  Mr. Vivek Kumar, Adv.


                                                 1
             The Court made the following
                        O R D E R

Not taken up.

List on 23rd April, 2025.

(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER 2