Supreme Court - Daily Orders
M/S Afflatus International vs Union Of India Through Its Seceretary on 5 March, 2025
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.33 COURT NO.4 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).16337-16338/2024
[Arising out of impugned final judgment and orders dated 27-04-2023
in CWP No. 8871/2019 and dated 16-02-2024 in RACW No. 182/2023
passed by the High Court of Punjab & Haryana at Chandigarh]
M/S AFFLATUS INTERNATIONAL Petitioner(s)
VERSUS
UNION OF INDIA THROUGH ITS SECRETARY & ORS. Respondent(s)
Date : 05-03-2025 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) :
Mr. Rajesh Mahna, Adv.
Mr. Bhargava V. Desai, AOR
Mr. Shiva Narang, Adv.
Mr. Shivam Sharma, Adv.
Mr. Mayank Kout, Adv.
Ms. Silky Wadhwa, Adv.
Ms. Ridhi Mahna, Adv.
Mrs. Gauri P Desai, Adv.
For Respondent(s) :
Mr. Raghavendra P Shankar, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Mr. Karan Lahiri, Adv.
Mr. Prasanjeet Mahapatra, Adv.
Ms. Shaurya Rai, Adv.
Ms. Astha Singh, Adv.
Mr. Lokesh Sinhal, Sr. A.A.G.
Mr. Samar Vijay Singh, AOR
Mr. Nikunj Gupta, Adv.
Ms. Himanshi Sakhya, Adv.
Ms. Aakanksha, Adv.
Signature Not Verified
Ms. Sabarni Som, Adv.
Digitally signed by
ANITA MALHOTRA
Date: 2025.03.18
Ms. Isha Gupta, Adv.
19:27:47 IST
Reason: Mr. Prakhar Garg, Adv.
Mr. Vivek Kumar, Adv.
1
The Court made the following
O R D E R
Not taken up.
List on 23rd April, 2025.
(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER 2