Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

Greater Mohali Area Development ... vs Gurdeep Singh on 25 May, 2016

210 RFA No. 990 of 2015


GREATER MOHALI AREA DEVELOPMENT AUTHORITY TH ESTATE OFFICER
                  VS
            GURDEEP SINGH


Present:    Mr. K.S. Mamrat, Advocate
            for the appellant.

            Mr. Naresh Kaushal, Advocate
            for contesting respondent No.1.

                  ****

Admitted.

To be heard alongwith RFA 3235 of 2008.

(RAMESHWAR SINGH MALIK) JUDGE 25.5.2016 AK Sharma 1 of 1 ::: Downloaded on - 26-05-2016 00:28:33 :::