Punjab-Haryana High Court
Greater Mohali Area Development ... vs Gurdeep Singh on 25 May, 2016
210 RFA No. 990 of 2015
GREATER MOHALI AREA DEVELOPMENT AUTHORITY TH ESTATE OFFICER
VS
GURDEEP SINGH
Present: Mr. K.S. Mamrat, Advocate
for the appellant.
Mr. Naresh Kaushal, Advocate
for contesting respondent No.1.
****
Admitted.
To be heard alongwith RFA 3235 of 2008.
(RAMESHWAR SINGH MALIK) JUDGE 25.5.2016 AK Sharma 1 of 1 ::: Downloaded on - 26-05-2016 00:28:33 :::