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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(1)(a) in Statutes of the Jodhpur National University, Jodhpur, 2010

(a)to establish one or more University laboratories, whether attached to a School or to a Department or otherwise, with adequate staff, laying down the qualifications and procedures for their recruitment, and determine their terms and conditions of service;