Bombay High Court
Arch Shelters Pvt. Ltd vs Jaideep Jawahir Kapadia & Ors on 22 November, 2018
Author: G.S. Patel
Bench: G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 270 OF 2017
In
SUITS 181 OF 2011
Arch Shelters Pvt. Ltd. ....Petitioner
V/S
Jaideep Jawahir Tricumdas Kapadia & 8 Ors. ....Respondent
And Sandhya Deepak Bhimani And 4 Ors (prop. Respondent) WITH NOTICE OF MOTION (SUITS) NO. 2376 OF 2016 In SUITS 181 OF 2011 Arch Shelters Pvt. Ltd. ....Petitioner V/S Jaideep Jawahir Kapadia & Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1927 OF 2015 In SUITS 181 OF 2011 M/s Arch Shelters Pvt. Ltd. ....Petitioner V/S Jaideep J Kapadia & 8 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 325 OF 2017 In SUITS 181 OF 2011 Page 1/3 ::: Uploaded on - 22/11/2018 ::: Downloaded on - 23/11/2018 02:06:53 ::: Arch Shelters Pvt. Ltd. ....Petitioner V/S Jaideep Jawahir Kapadia & Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 2531 OF 2016 In SUITS 181 OF 2011 Arch Shelters Pvt. Ltd. ....Petitioner V/S Jaideep Jawahir Kapadia And 8 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 2164 OF 2001 In SUITS 3098 OF 1986 Nusli Wadia & Ors ....Petitioner V/S Ashok D. Vaity (deceased) Parvati Ashok Vaity ....Respondent & Ors Mr Abhay Jadeja i/b Crawford Bayley And Co For Petitioner Ms Jaymala Ostwal i/b J J Associates Prop. Defe. No 14 Mr Rajesh Kachare i/b Jose George for Res.nos. 1 & 4 CORAM : G.S. PATEL, J DATE : 22nd November, 2018 Page 2/3 ::: Uploaded on - 22/11/2018 ::: Downloaded on - 23/11/2018 02:06:53 ::: P.C. :
Not before this court.
Office is directed not to place this matter before the bench of which Justice G.S.Patel J is a member.
Office to act accordingly.
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