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State of Haryana - Section

Section 26 in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

26. Floors.

- All floors of every building including floor of kitchen, bathrooms, latrines, urinals shall be damp and rot proof and shall be constructed of materials so treated as to protect it from white ants, dry rot, wet rot, as per [Haryana Public Works Deptt. Specifications 1990 edition or as laid down in the National Building Code.] [Substituted by Haryana Government Gazette Part III dated 3.9.2003 published on 9.9.2003 at Page 126.]