Kerala High Court
K.R.Mathew vs Allen George on 3 June, 2011
Author: M.Sasidharan Nambiar
Bench: M.Sasidharan Nambiar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
RSA.No. 160 of 2004()
1. K.R.MATHEW, S/O. LATE RAPHEAL,
... Petitioner
Vs
1. ALLEN GEORGE, S/O. GEORGE,
... Respondent
For Petitioner :SRI.G.S.REGHUNATH
For Respondent :SRI.R.D.SHENOY (SR.)
The Hon'ble MR. Justice M.SASIDHARAN NAMBIAR
Dated :03/06/2011
O R D E R
M.SASIDHARAN NAMBIAR, J ........................................... RSA Nos. 1168 & 1170 of 2003 & 160 of 2004 ............................................ DATED THIS THE 3rd DAY OF JUNE, 2011 JUDGMENT Appellants filed separate memo not pressing the appeals stating that the disputes were settled amicably out of court.
Appeals are dismissed as not pressed.
M.SASIDHARAN NAMBIAR, JUDGE lgk