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[Cites 0, Cited by 0] [Section 242(2)] [Section 242] [Entire Act]

State of Odisha - Subsection

Section 242(2)(e) in The Orissa Municipal Corporation Act, 2003

(e)relates to the business of any airport or port or railway administration, and is exhibited within such airport or port or railway station or upon any wall or other property of an airport, port or railway station; or