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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(5)The working orders to be enforced at each station on the Bangalore metro railway to be opened shall be prepared in accordance with the provisions of the Bangalore Metro Railway (General) Rules, 2011 and shall specify any special conditions that are required to be met with and such orders shall include traction working rules.