Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 809] [Entire Act] Bengal Presidency - Subsection Section 809(c) in Police Regulations, Bengal , 1943 (c)The number of Indian Police officers allowed to be absent on leave at any time shall not exceed 20 per cent, of the total sanctioned strength of the Province.
