Himachal Pradesh High Court
Sh. Kalgi Ram & Ors. vs . State Of H.P. & Ors. on 29 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
.
Sh. Kalgi Ram & Ors. vs. State of H.P. & Ors.
RFA No.20 of 2021 29.03.2023 Present: Ms. Hemlata, Advocate Vice Mr. V.D.Khidtta, Advocate, for the appellants.
Mr. B.N. Sharma, Additional Advocate General, for the respondents/State. rCMP No.2907 of 2023 Learned Additional Advocate General prays for and is granted one week's time to file reply. List thereafter.
( Sushil Kukreja ) Judge 29th March, 2023 (reena) ::: Downloaded on - 29/03/2023 20:38:56 :::CIS