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[Cites 0, Cited by 1] [Section 10(1)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1)(ii) in National Academy of Legal Studies and Research University Act, 1998

(ii)to make statutes concerning the administration of the affairs of the University including prescribing the procedures to be followed by,the authorities and the officers of the University in the discharge of their functions; and