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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(n) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(n)to accept, hold and manage any endowments, donations or funds, which may be vested in the University by way of grant, testamentary deposition or otherwise, and to invest such endowments, donations or funds in any manner as the University may deem fit: