Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Karnataka - Subsection Section 29(g) in Karnataka Irrigation Act, 1965 (g)[ whenever and so long as water is used for sowing, planting or growing crops in contravention of notification issued under sub-section (2) of section 32; [Inserted by Act 24 of 2000 w.e.f. 14.6.2000.]
