Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(3) in The Kaginele Development Authority Act, 2009

(3)Each sub-committee shall meet at least once in a month and shall observe such rules of procedure in regard to the transaction of business at its meeting as may be provided by regulations.