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Bengal Presidency - Section

Section 94 in The Bengal Embankment Act, 1882

94. [ Sections made applicable to Orissa] [Sections 92 to 94 are inapplicable to West Bengal.]. - Sections 4, 5, 6, 34 and 76 shall extend to the [State] [Sections 92 to 94 are inapplicable to West Bengal.] of Orissa, the words 'Superintendent of embankments" being substituted for the word 'Collector" in clauses (a) and (b) of section 76.