Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(i) in Bihar Lift Irrigation Rules, 1978 (i)Assist the Lift Irrigation Deputy Collector or Revenue Officer by pointing out the residences of persons assessed by identifying them and by generally helping in collection of water rates.
