Madhya Pradesh High Court
Rajesh Kumar Singh vs Ifko Tokiyo General Insurance Co Ltd on 6 October, 2017
THE HIGH COURT OF MADHYA PRADESH MA-2324-2017 (RAJESH KUMAR SINGH Vs IFKO TOKIYO GENERAL INSURANCE co LTD) 0 6 - 1 0 - 2 0 1 7 None for the appellant. In absence of the appellant, the matter is adjourned.
List after two weeks. (RAJEEV KUMAR DUBEY) JUDGE ml-