Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Kerala - Subsection Section 90(2A) in Kerala Land Reforms Act, 1963 (2A)The Land Tribunal shall also cause the draft compensation roll to be published in such manner as may be prescribed.] [Substituted by Act 35 of 1969.]
