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State of Tamilnadu - Section

Section 1 in Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019

1. Short title and commencement.

(1)These rules may be called the Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019.
(2)These rules shall come in to force on the 4th February, 2019.