Delhi High Court - Orders
Alkem Laboratories Ltd vs Union Of India And Anr on 10 April, 2023
Author: Manmohan
Bench: Manmohan
$~3 to 6, 8 to 22, 24, 26 to 29, 31 to 150, 152, 154, 156 to 165, 167, 171 to
178, 186 to 251, 253 to 261, 263 to 267, 269 to 270, 272 to 283, 286 to 291,
296 to 297 & 303 to 315
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9837/2018, CM APPLs. 38304/2018 & 42191/2018
ALKEM LABORATORIES LTD ..... Petitioner
Through:
versus
UNION OF INDIA AND ANR. ..... Respondents
Through:
+ W.P.(C) 9850/2018, CM APPLs.38399/2018 &42286/2018
+ W.P.(C)9857/2018, CM APPLs. 38412/2018 & 42287/2018
+ W.P.(C) 9859/2018, CM APPLs. 38417/2018 & 42289/2018
+ W.P.(C) 9929/2018, C M AP PL. 38678/ 2018
+ W.P.(C) 9994/2018, C M AP PL. 38941/ 2018
+ W.P.(C) 10037/2018, CM APPL. 39163/2018
+ W.P.(C) 10038/2018, CM APPL. 39165/2018
+ W.P.(C) 10040/2018, CM APPL. 39169/2018
+ W.P.(C) 10045/2018, CM APPL. 39179/2018
+ W.P.(C) 10048/2018, CM APPL. 39188/2018
+ W.P.(C) 10049/2018, CM APPL. 39190/2018
+ W.P.(C) 10053/2018, CM APPL. 39202/2018
+ W.P.(C) 10102/2018, CM APPL. 39379/2018
+ W.P.(C) 10104/2018, CM APPL. 39411/2018
+ W.P.(C) 10105/2018, CM APPL. 39442/2018
+ W.P.(C) 10125/2018, CM APPL. 39513/2018
+ W.P.(C) 10130/2018, CM APPL. 39523/2018
+ W.P.(C) 10131/2018, CM APPL. 39532/2018
+ W.P.(C) 10211/2018, CM APPL. 39830/2018
+ W.P.(C) 10224/2018, CM APPL. 39871/2018
+ W.P.(C) 10228/2018, CM APPL. 39887/2018
+ W.P.(C) 10243/2018, CM APPL. 39925/2018
+ W.P.(C) 10254/2018, CM APPL. 39961/2018
+ W.P.(C) 10310/2018, CM APPL. 40189/2018
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:11.04.2023
17:11:18
+ W.P.(C) 10318/2018, CM APPL. 40217/2018
+ W.P.(C) 10356/2018, CM APPL. 40359/2018
+ W.P.(C) 10366/2018, CM APPL. 40394/2018
+ W.P.(C) 10419/2018, CM APPL. 40609/2018
+ W.P.(C) 10423/2018, CM APPL. 40615/2018
+ W.P.(C) 10434/2018, CM APPL. 40656/2018
+ W.P.(C) 10443/2018, CM APPL. 40737/2018
+ W.P.(C) 10444/2018, CM APPL. 40739/2018
+ W.P.(C) 10461/2018, CM APPL. 40823/2018
+ W.P.(C) 10480/2018, CM APPL. 40884/2018
+ W.P.(C) 10481/2018, CM APPL. 40886/2018
+ W.P.(C) 10482/2018, CM APPL. 40889/2018
+ W.P.(C) 10484/2018, CM APPL. 40893/2018
+ W.P.(C) 10489/2018, CM APPL. 40901/2018
+ W.P.(C) 10490/2018, CM APPL. 40903/2018
+ W.P.(C) 10491/2018, CM APPL. 40905/2018
+ W.P.(C) 10496/2018, CM APPL. 40929/2018
+ W.P.(C) 10497/2018, CM APPL. 40932/2018
+ W.P.(C) 10501/2018, CM APPL. 40975/2018
+ W.P.(C) 10507/2018, CM APPL. 41018/2018
+ W.P.(C) 10509/2018, CM APPL. 41026/2018
+ W.P.(C) 10512/2018, CM APPL. 41056/2018
+ W.P.(C) 10516/2018, CM APPL. 41066/2018
+ W.P.(C) 10517/2018, CM APPL. 41069/2018
+ W.P.(C) 10519/2018, CM APPL. 41076/2018
+ W.P.(C) 10520/2018, CM APPL. 41081/2018
+ W.P.(C) 10521/2018, CM APPL. 41084/2018
+ W.P.(C) 10533/2018, CM APPL. 41105/2018
+ W.P.(C) 10581/2018, CM APPL. 41271/2018
+ W.P.(C) 10584/2018, CM APPL. 41277/2018
+ W.P.(C) 10681/2018, CM APPL. 41646/2018
+ W.P.(C) 10682/2018, CM APPL. 41648/2018
+ W.P.(C) 10687/2018, CM APPLS. 41658/2018, 41659/2018 &
54849/2018
+ W.P.(C) 10692/2018, CM APPLs. 41666/2018 & 54850/2018
+ W.P.(C) 10697/2018, CM APPL. 41670/2018
+ W.P.(C) 10710/2018, CM APPL. 41724/2018
+ W.P.(C) 10713/2018, CM APPLs. 41747/2018 & 54852/2018
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:11.04.2023
17:11:18
+ W.P.(C) 10714/2018, CM APPLs. 41751/2018 & 54847/2018
+ W.P.(C) 10716/2018, CM APPL. 41755/2018
+ W.P.(C) 10719/2018, CM APPL. 41763/2018
+ W.P.(C) 10721/2018, CM APPL. 41772/2018
+ W.P.(C) 10723/2018, CM APPL. 41776/2018
+ W.P.(C) 10730/2018, CM APPLs. 41822/2018 & 54853/2018
+ W.P.(C) 10736/2018, CM APPL. 41838/2018
+ W.P.(C) 10737/2018, CM APPL. 41841/2018
+ W.P.(C) 10738/2018, CM APPL. 41845/2018
+ W.P.(C) 10739/2018, CM APPL. 41848/2018
+ W.P.(C) 10741/2018, CM APPLs. 41854/2018 & 54848/2018
+ W.P.(C) 10744/2018, CM APPL. 41860/2018
+ W.P.(C) 10745/2018, CM APPLs. 41862/2018 & 54846/2018
+ W.P.(C) 10752/2018, CM APPL. 41879/2018
+ W.P.(C) 10761/2018, CM APPL. 41985/2018
+ W.P.(C) 10784/2018, CM APPL. 42035/2018
+ W.P.(C) 10786/2018, CM APPL. 42040/2018
+ W.P.(C) 10790/2018, CM APPL. 42047/2018
+ W.P.(C) 10801/2018, CM APPLs. 42089/2018 & 39219/2019
+ W.P.(C) 10805/2018, CM APPL. 42166/2018
+ W.P.(C) 10806/2018, CM APPL. 42168/2018
+ W.P.(C) 10812/2018, CM APPLs. 42216/2018 & 42218/2018
+ W.P.(C) 10815/2018, CM APPL. 42225/2018
+ W.P.(C) 10816/2018, CM APPL. 42227/2018
+ W.P.(C) 10817/2018, CM APPL. 42229/2018
+ W.P.(C) 10818/2018, CM APPL. 42231/2018
+ W.P.(C) 10820/2018, CM APPL. 42234/2018
+ W.P.(C) 10822/2018, CM APPL. 42239/2018
+ W.P.(C) 10824/2018, CM APPL. 42244/2018
+ W.P.(C) 10827/2018, CM APPL. 42251/2018
+ W.P.(C) 10828/2018, CM APPL. 42255/2018
+ W.P.(C) 10831/2018, CM APPL. 42261/2018
+ W.P.(C) 10833/2018, CM APPL. 42263/2018
+ W.P.(C) 10835/2018, CM APPL. 42271/2018
+ W.P.(C) 10836/2018, CM APPL. 42275/2018
+ W.P.(C) 10885/2018, CM APPLs. 42473/2018 & 39392/2019
+ W.P.(C) 10888/2018, CM APPLs. 42495/2018 & 39398/2019
+ W.P.(C) 10894/2018, CM APPL. 42505/2018
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:11.04.2023
17:11:18
+ W.P.(C) 10909/2018, CM APPL. 42539/2018
+ W.P.(C) 10915/2018
+ W.P.(C) 10934/2018, CM APPL. 42601/2018
+ W.P.(C) 10942/2018, CM APPL. 42626/2018
+ W.P.(C) 10950/2018, CM APPL. 42674/2018
+ W.P.(C) 10951/2018, CM APPL. 42676/2018
+ W.P.(C) 10952/2018, CM APPL. 42678/2018
+ W.P.(C) 10955/2018, CM APPLs. 42683/2018 & 39422/2019
+ W.P.(C) 10957/2018, CM APPL. 42686/2018
+ W.P.(C) 10960/2018, CM APPL. 42692/2018
+ W.P.(C) 10967/2018, CM APPL. 42729/2018
+ W.P.(C) 10969/2018, CM APPL. 42733/2018
+ W.P.(C) 10970/2018, CM APPL. 42735/2018
+ W.P.(C) 10971/2018, CM APPL. 42737/2018
+ W.P.(C) 10972/2018, CM APPL. 42739/2018
+ W.P.(C) 10974/2018, CM APPL. 42741/2018
+ W.P.(C) 10975/2018, CM APPL. 42743/2018 L
+ W.P.(C) 10976/2018, CM APPL. 42745/2018
+ W.P.(C) 10977/2018, CM APPL. 42747/2018 L
+ W.P.(C) 10978/2018, CM APPL. 42749/2018
+ W.P.(C) 10979/2018, CM APPL. 42751/2018
+ W.P.(C) 11007/2018, CM APPL. 42846/2018
+ W.P.(C) 11008/2018, CM APPL. 42850/2018
+ W.P.(C) 11013/2018, CM APPLs. 42865/2018 & 42866/2018
+ W.P.(C) 11021/2018, CM APPL. 42881/2018
+ W.P.(C) 11026/2018, CM APPL. 42925/201
+ W.P.(C) 11044/2018, CM APPL. 42993/2018
+ W.P.(C) 11056/2018, CM APPLs. 43018/2018 & 43019/2018
+ W.P.(C) 11058/2018, CM APPLs. 43022/2018 & 43023/2018
+ W.P.(C) 11059/2018, CM APPL. 43025/2018
+ W.P.(C) 11060/2018, CM APPL. 43028/2018
+ W.P.(C) 11061/2018, CM APPL. 43031/2018
+ W.P.(C) 11062/2018, CM APPL. 43035/2018
+ W.P.(C) 11069/2018, CM APPL. 43048/2018
+ W.P.(C) 11070/2018, CM APPL. 43050/2018
+ W.P.(C) 11071/2018, CM APPL. 43051/2018
+ W.P.(C) 11072/2018, CM APPL. 43055/2018
+ W.P.(C) 11073/2018, CM APPL. 43057/2018
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:11.04.2023
17:11:18
+ W.P.(C) 11074/2018, CM APPL. 43059/2018
+ W.P.(C) 11079/2018, CM APPL. 43073/2018
+ W.P.(C) 11080/2018, CM APPL. 43075/2018
+ W.P.(C) 11081/2018, CM APPL. 43077/2018
+ W.P.(C) 11082/2018, CM APPL. 43079/2018
+ W.P.(C) 11083/2018, CM APPL. 43081/2018
+ W.P.(C) 11094/2018, CM APPL. 43101/2018
+ W.P.(C) 11096/2018, CM APPL. 43106/2018
+ W.P.(C) 11098/2018, CM APPL. 43111/2018
+ W.P.(C) 11099/2018, CM APPL. 43114/2018
+ W.P.(C) 11100/2018, CM APPLs. 43160/2018 & 43354/2018
+ W.P.(C) 11105/2018, CM APPL. 43176/2018
+ W.P.(C) 11109/2018, CM APPL. 43192/2018
+ W.P.(C) 11110/2018, CM APPL. 43197/2018
+ W.P.(C) 11112/2018, CM APPL. 43201/2018
+ W.P.(C) 11113/2018, CM APPL. 43204/2018
+ W.P.(C) 11115/2018, CM APPL. 43207/2018
+ W.P.(C) 11116/2018, CM APPL. 43212/2018
+ W.P.(C) 11129/2018, CM APPL. 43239/2018
+ W.P.(C) 11174/2018, CM APPL. 43408/2018
+ W.P.(C) 11175/2018, CM APPL. 43410/2018
+ W.P.(C) 11176/2018, CM APPL. 43412/2018
+ W.P.(C) 11177/2018, CM APPL. 43414/2018
+ W.P.(C) 11179/2018, CM APPL. 43418/2018
+ W.P.(C) 11180/2018, CM APPL. 43420/2018
+ W.P.(C) 11183/2018, CM APPL. 43426/2018
+ W.P.(C) 11184/2018, CM APPL. 43428/2018
+ W.P.(C) 11283/2018, CM APPL. 43806/2018
+ W.P.(C) 11284/2018, CM APPL. 43808/2018
+ W.P.(C) 11286/2018, CM APPL. 43812/2018
+ W.P.(C) 11287/2018, CM APPL. 43814/2018
+ W.P.(C) 11288/2018, CM APPL. 43816/2018
+ W.P.(C) 11294/2018, CM APPL. 43823/2018
+ W.P.(C) 11295/2018, CM APPL. 43825/2018
+ W.P.(C) 11296/2018, CM APPL. 43833/2018
+ W.P.(C) 11298/2018, CM APPL. 43839/2018
+ W.P.(C) 11300/2018, CM APPL. 43844/2018
+ W.P.(C) 11305/2018, CM APPL. 43853/2018
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:11.04.2023
17:11:18
+ W.P.(C) 11306/2018, CM APPL. 43855/2018
+ W.P.(C) 11307/2018, CM APPL. 43857/2018
+ W.P.(C) 11308/2018, CM APPL. 43859/2018
+ W.P.(C) 11309/2018, CM APPL. 43861/2018
+ W.P.(C) 11310/2018, CM APPL. 43863/2018
+ W.P.(C) 11311/2018, CM APPL. 43865/2018
+ W.P.(C) 11312/2018, CM APPL. 43867/2018
+ W.P.(C) 11313/2018, CM APPL. 43869/2018
+ W.P.(C) 11315/2018, CM APPL. 43873/2018
+ W.P.(C) 11316/2018, CM APPL. 43875/2018
+ W.P.(C) 11317/2018, CM APPL. 43877/2018
+ W.P.(C) 11318/2018, CM APPL. 43879/2018
+ W.P.(C) 11319/2018, CM APPL. 43881/2018
+ W.P.(C) 11320/2018, CM APPL. 43883/2018
+ W.P.(C) 11322/2018, CM APPL. 43885/2018
+ W.P.(C) 11323/2018, CM APPL. 43887/2018
+ W.P.(C) 11324/2018, CM APPLs . 43916/2018 & 39402/2019
+ W.P.(C) 11326/2018, CM APPL. 43920/2018
+ W.P.(C) 11329/2018, CM APPL. 43926/2018
+ W.P.(C) 11330/2018, CM APPL. 43928/2018
+ W.P.(C) 11333/2018, CM APPL. 43934/2018
+ W.P.(C) 11335/2018, CM APPL. 43937/2018
+ W.P.(C) 11336/2018, CM APPL. 43939/2018
+ W.P.(C) 11337/2018, CM APPLs . 43941/2018 & 43942/2018
+ W.P.(C) 11339/2018, CM APPL. 43943/2018
+ W.P.(C) 11340/2018, CM APPL. 44024/2018
+ W.P.(C) 11341/2018, CM APPL. 43945/2018
+ W.P.(C) 11342/2018, CM APPL. 43947/2018
+ W.P.(C) 11343/2018, CM APPL. 43949/2018
+ W.P.(C) 11345/2018, CM APPL. 43975/2018
+ W.P.(C) 11347/2018, CM APPL. 43978/2018
+ W.P.(C) 11351/2018, CM APPL. 43983/2018
+ W.P.(C) 11355/2018, CM APPL. 43989/2018
+ W.P.(C) 11356/2018, CM APPL. 43995/2018
+ W.P.(C) 11357/2018, CM APPL. 44009/2018
+ W.P.(C) 11358/2018, CM APPL. 44011/2018
+ W.P.(C) 11359/2018, CM APPL. 44013/2018
+ W.P.(C) 11368/2018, CM APPL. 44029/2018
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:11.04.2023
17:11:18
+ W.P.(C) 11370/2018, CM APPLs. 44033/2018 & 39410/2019
+ W.P.(C) 11371/2018, CM APPL. 44035/2018
+ W.P.(C) 11372/2018, CM APPLs. 44037/2018 & 44039/2018
+ W.P.(C) 11373/2018, CM APPL. 44040/2018
+ W.P.(C) 11374/2018, CM APPL. 44042/2018
+ W.P.(C) 11377/2018, CM APPL. 44048/2018
+ W.P.(C) 11380/2018, CM APPL. 44078/2018
+ W.P.(C) 11381/2018, CM APPL. 44054/2018
+ W.P.(C) 11383/2018, CM APPL. 44057/2018
+ W.P.(C) 11387/2018, CM APPLs. 44065/2018, 44066/2018 &
39393/2019
+ W.P.(C) 11390/2018, CM APPL. 44071/2018
+ W.P.(C) 11391/2018, CM APPL. 44073/2018
+ W.P.(C) 11400/2018, CM APPL. 44092/2018
+ W.P.(C) 11402/2018, CM APPLs. 44097/2018 & 44098/2018
+ W.P.(C) 11403/2018, CM APPL. 44100/2018
+ W.P.(C) 11483/2018, CM APPL. 44428/2018
+ W.P.(C) 11508/2018, CM APPL. 44476/2018
+ W.P.(C) 11510/2018, CM APPL. 44481/2018
+ W.P.(C) 11514/2018, CM APPL. 44489/2018
+ W.P.(C) 11522/2018, CM APPL. 44542/2018
+ W.P.(C) 11523/2018, CM APPL. 44544/2018
+ W.P.(C) 11524/2018, CM APPL. 44546/2018
+ W.P.(C) 11525/2018, CM APPL. 44548/2018
+ W.P.(C) 11526/2018, CM APPL. 44553/2018
+ W.P.(C) 11527/2018, CM APPL. 44564/2018
+ W.P.(C) 11536/2018, CM APPLs. 44645/2018, 44741/2018,
44846/2018 & 44847/2018
+ W.P.(C) 11561/2018, CM APPL. 44733/2018
+ W.P.(C) 11574/2018, CM APPL. 44784/2018
+ W.P.(C) 11576/2018, CM APPL. 44786/2018
+ W.P.(C) 11580/2018, CM APPL. 44796/2018
+ W.P.(C) 11587/2018, CM APPL. 44822/2018
+ W.P.(C) 11601/2018, CM APPL. 44840/2018
+ W.P.(C) 11602/2018, CM APPL. 44842/2018
+ W.P.(C) 11614/2018, CM APPL. 44868/2018
+ W.P.(C) 11624/2018, CM APPL. 44885/2018
+ W.P.(C) 11666/2018, CM APPL. 45044/2018
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:11.04.2023
17:11:18
+ W.P.(C) 11691/2018, CM APPL. 45162/2018
+ W.P.(C) 11701/2018, CM APPL. 45283/2018
+ W.P.(C) 11730/2018, CM APPL. 45355/2018
+ W.P.(C) 11784/2018, CM APPL. 45623/2018
+ W.P.(C) 12105/2018
+ W.P.(C) 11787/2018, CM APPL. 45627/2018
+ W.P.(C) 11813/2018, CM APPL. 45780/2018
+ W.P.(C) 11833/2018, CM APPL. 45829/2018
+ W.P.(C) 11842/2018, CM APPL. 45852/2018
+ W.P.(C) 11951/2018, CM APPL. 46326/2018
+ W.P.(C) 11958/2018, CM APPL. 46363/2018
+ W.P.(C) 11970/2018, CM APPL. 46385/2018
+ W.P.(C) 11993/2018, CM APPL. 46450/2018
+ W.P.(C) 11999/2018, CM APPL. 46501/2018
+ W.P.(C) 12006/2018, CM APPL. 46524/2018
+ W.P.(C) 12158/2018, CM APPL. 47183/2018
+ W.P.(C) 12174/2018, CM APPL. 47223/2018
+ W.P.(C) 12480/2018, CM APPL. 48424/2018
+ W.P.(C) 12537/2018, CM APPL. 48655/2018
+ W.P.(C) 12565/2018, CM APPL. 48891/2018
+ W.P.(C) 12573/2018, CM APPL. 48914/2018
+ W.P.(C) 12574/2018, CM APPL. 48917/2018
+ W.P.(C) 12912/2018
+ W.P.(C) 13072/2018, CM APPL. 50794/2018
+ W.P.(C) 13084/2018, CM APPL. 50836/2018
+ W.P.(C) 13085/2018, CM APPL. 50838/2018
+ W.P.(C) 13331/2018, CM APPL. 51883/2018
+ W.P.(C) 13469/2018, CM APPL. 52421/2018
+ W.P.(C) 88/2019, CM APPL. 483/2019
+ W.P.(C) 714/2019, CM APPL. 3140/2019
For petitioners:
Mr. Abhinav Singh and Ms. Shambhavi, Advocates in Item No. 9.
Mr. Ashish Verma with Ms. Shalini, Advocates in Item No.53 and
55.
Mr. Vedant Gupta, Advocate in Item NOs. 41, 42, 43, 44, 45, 46, 48
and 49
Mr. Prabhat Chaurasia, Advocate in Item NOs. 28, 29, 111 to 127,
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:11.04.2023
17:11:18
186 to 207, 209, 210, 213 to 215, 217, 219, 221, 222, 225, 227, 232,
235, 236, 240, 243, 244, 257, 258, 267, 269, 270, 272, 273 and 296.
Mr. Darpan KM, Ms. Amrita Sharma and Mr. Rajat Shaw, Advocates
in Item NOs. 22, 34 and 107.
Mr. Deepak Kumar Mahapatra with Mr. Rahul Kumar, Advocates in
Item NOs. 60,61, 91, 92, 94, 95, 97, 99, 104, 105, 106, 208, 211, 212,
216, 218, 220, 223, 224, 226, 228, 229, 230, 231, 250, 251 and 277.
Mr. Arpan Behl with Mr. Abhishek Kumar Srivastava, Advocates
in Item No. 84, 89, 96 and 313.
Mr. Binay Kumar and Mr. Aaditya, Advocates Item Nos.239, 241,
242 and 245.
Mr. Gigi C. George with Mr. Dheeraj Singh and Mr. Vashisht
Diwakar, Advocates in Item No. 90 and 304.
Mr. Dheeraj Nair, Advocate with Mr. Angad Baxi, Advocates in
Item No. 8.
Mr. Udit Chauhan with Mr. Khalid, Advocates in Item Nos. 4 ,
24, 49, 50, 51, 52, 53, 54, 56, 57, 58, 59, 78, 82, 90, 98, 158 to 165,
234, 237 and 246 to 248.
Mr. R. Jawahar Lal with Mr. Siddharth Bawa, Mr. Anuj Garg and
Mr. Mohit Sharma Advocates in Item Nos. 134, 139, 140, 141, 143,
144, 145, 146, 147, 148, 149 and 150.
Mr. Sagar Chandra, Ms. Sbhubhie Wahi and Ms. Ankita Seth,
Advocates in Item No. 3, 10, 11, 12, 14, 15, 18, 19 and 20.
Ms. Manu Bansal Advocate in Item Nos. 278,279, 281, 282 and 283.
Ms. Archana Sahadeva, Advocate in Item Nos. 5, 17, 21, 27, 33,
128, 129, 130, 132, 135, 136, 137, 138, 142, 152, 154, 156, 157,
167, 287, 290, 307, 312 and 314.
Mr. Ajay Bhargava, Ms. Vanita Bhargava, Mr. Aseem Chaturvedi,
Mr. Arvind Kumar Roy and Mr. Karan Gupta, Advocates in Item
Nos. 6, 108, 109, 110, 171 to 178, 233, 253, 254.
Ms. Vrinda Pathak and Mr. George Vithayathil Advocates in Item
Nos. 8 3 , 8 7 , 3 0 5 a n d 3 0 6 .
Ms. Richa Kapoor, Mr. Kunal Anand and Mr. Deepak Singh,
Advocates in Item No. 16.
Mr. Jaideep Malik with Mr. Aman Saroha and Mr. Nitesh Dhankhar,
Advocates in Item No. 315.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:11.04.2023
17:11:18
For respondents:
Mr. Subhash Tanwar, CGSC with Mr. Sandeep Mishra and Mr.
Ashish Choudhary, Advocates in Item No. 67, 77, 104, 130, 195 and
289.
Ms. Bharathi Raju, SPC for UOI in Item No. 103 and 131.
Mr. Ripu Daman Bharadwaj, Advocate (CGSC) (UOI) inItem Nos.
24, 27, 32, 34, 40, 50, 51, 52, 54, 56, 57, 58, 59, 108, 158, 171, 174,
176, 177, 233, 238, 247, 293, 295, 298, 299, 300, 301 and 302.
Mr. Anil Soni, CGSC with Mr. Devvrat Yadav and Mr. Prateek Rana,
Advocates in Item NOs. 36, 37, 62, 63, 66, 71, 72 and 73.
Ms. Anjana Gosai, Ms. Nippun Sharma and Ms. Hetika Vadhera,
Advocates in Item Nos. 104 and 105.
Mr. SanjeevSabharwal Sr. Pandel Counsel for UOI in Item Nos. 187,
195, 197, 198, 203, 204, 206, 207, 209, 214 and 215.
Mr. Vivek Goyal, CGSC with Mr. Gokul Sharma Advocates in
Item Nos. 60, 97, 113, 188, 189, 191, 196, 201, 210, 225, 232, 236
and 243.
Ms. Monika Arora, CGSC with Mr. Subhrodeep Saha and Mr. Yash
Tyagi, Advocates in Item No. 190, 192, 193, 194, 199 and 200.
Mr. Anurag Ahluwalia, CGSC for R-1 and R-2 in Item Nos. 26, 33,
186, 189, 194, 202, 205, 219, 235 and 315.
Ms. Nidhi Raman, CGSC with Mr. Zubin Singh and Mr. Mayank
Sanealwal, Advocates in Item Nos. 13, 14, 15, 18, 19, 20, 287 and
290.
Mr. Asheesh Jain, CGSC, and Mr. Gaurav Jain, Advocates for R-1 in
Item Nos. 6 1 , 9 1 , 9 2 , 9 4 , 9 5 a n d 9 9.
Mr. Rakesh Kumar, CGSC with Mr. Sunil Advocates inItem Nos.
134, 139, 149, 150, 143, 144, 255, 256, 263, 265, 266, 274, 260 and
276.
Mr. Bhagvan Swarup Shukla, CGSC with Mr. Sarvan Kumar and
Mr. Vikrant, Advocates in Item No. 131, 234, 239, 241, 242, 245,
250, 251 and 254.
Mr. Kirtiman Singh, CGSC with Mr. Waize Ali Noor, Mr. Yash
Upadhayay, Advocates for Respondents in Item Nos. 3 to 315.
Mr. Vikrant N. Goyal with Ms. Tesu Gupta, Advocates in Item
No.278.
Mr. Rajesh Kumar with Mr. Shaurya, Advocates in Item
Nos. 84 and 89.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:11.04.2023
17:11:18
Mr. Prasanta Verma, CGSC with Mr. Harshit Pandey, Ms. Hiteshi
Kakkar and Mr. Amrit Singh Khalsa, Advocates in Item Nos.178.
Mr. Ajay Digpaul, CGSC with Mr. Kamal Digpaul and Ms. Swati
Kwatra, Advocates in Item No. 31, 111, 112, 115, 116, 117, 119,
120, 121, 122, 142, 208, 211, 218, 220, 223, 224, 228, 230, 279,
296, 305, 306, 309, 311, 313 and 314.
Mr. Sumit Rajput with Mr. Tarini Khurana, Advocates in Item No.
35, 36, 37, 38, 39, 85, 86, 88, 93, 100, 102, 131 and 133.
Mr. Vikram Jetley, CGSC along with Ms. Shreya JetleyAdvocates
for Respondents/UOI in Item Nos. 53, 55, 140, 141, 145, 146,
147, 148 and 297.
Mr. Rajesh Gogna, CGSC along with Ms. Priya SinghAdvocates
for UOI in Item Nos. 20, 128, 132, 135, 255, 260 and 264.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 10.04.2023 Learned counsel for the petitioners pray for some time to obtain instructions.
List the matters for directions on 24th April, 2023. This Court is also informed that two other batches of writ petitions, being W.P.(C) Nos. 9836/2018, 9879/2018, 10039/2018, 10041/2018, 10493/2018, 10760/2018, 10813/2018, 10700/2018, 10712/2018, 10821/2018, 11029/2018, 11084/2018, 11086/2018, 11156/2018, 10958/2018, 11264/2018, 11325/2018, 12023/2018, 12175/2018, 12575/2018 challenging the notification No. 4422 and W.P.(C) Nos. 10483/2018, 10918/2018, 9871/2018, 10582/2018, 10792/2018, 11076/2018, 11106/2018, 11132/2018, 11178/2018 challenging the notification No. 4423, are pending before the learned Single Judge. Since Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:11.04.2023 17:11:18 these two batches also involve similar question of fact and law, the same are withdrawn to this Court and are directed to be listed before this Division Bench, subject to orders of Hon'ble the Chief Justice, on 24th April, 2023.
MANMOHAN, J SAURABH BANERJEE, J APRIL 10, 2023 rr Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:11.04.2023 17:11:18