Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(a) in East Punjab Urban Rent Restriction (Amendment) Act, 2001 (a)for the word, figure and letter "Section 13-A", wherever occurring, the words, figures and letters "Section 13-A or Section 13-B" shall be substituted; and
