Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 378] [Entire Act]

State of Uttar Pradesh - Subsection

Section 378(2) in Rules under the United Provinces Excise Act, 1910

(2)In the case of licence granted in connection with the grant of contracts under the military canteen system (Forms F.L. 9 and F.L. 9-A), the licence fee is levied, monthly in advance, on the basis of sales made in the preceding month.