Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] Bengal Presidency - Subsection Section 36(1) in Calcutta Port Act, 1890 (1)The 4[Central Government] may at any time, order a local survey and examination of any works of the Commissioners under this Act, or the intended site thereof.
