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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(iv) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006

(iv)"existing non-government educational institutions" means the non-government educational institutions as defined under clause (xiv) which are in existence on the date of commencement of this Act: