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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(s) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(s)"trade effluent" includes any liquid gaseous or solid substance which is wholly or in part produced or discharged from any premises used for carrying on any trade or industry including agriculture and horticulture, but does not include domestic sewage;