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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(c) in The Kota Open University Act, 1987

(c)to cause an inspection by such person, as he may direct, of any work, activity or examination of the University, College, Regional Centre and study centre;