Himachal Pradesh High Court
Baba Balak Nath Temple Trust & Ors. vs . Sulekha Sharma & Anr. on 23 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Baba Balak Nath Temple Trust & Ors. vs. Sulekha Sharma & Anr.
LPA No. 184 of 2022 23.05.2023 Present: Mr. K. D. Sood, Sr. Advocate with Ms. Ranjana .
Chauhan, Advocate, for the appellants.
Mr. Parav Sharma, Advocate, for respondent No. 1.
Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Mr. Y. W Chauhan, Sr. Addl. A.Gs., Ms. Sharmila Patial, Addl. A.Gs., Ms. Priyanka Chauhan, Mr. Arsh Rattan, Dy. A.Gs. and Mr. Rajat Chauhan, Law Officer, for respondent-State.
As prayed for, list on 27.06.2023.
(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge May 23, 2023 (Sanjeev) ::: Downloaded on - 24/05/2023 20:32:57 :::CIS