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Delhi High Court - Orders

Pristine Logistics & Infra Projects Pvt ... vs M/S Freightstar Pvt Ltd & Ors on 21 March, 2018

Author: G. S. Sistani

Bench: G.S.Sistani, Sangita Dhingra Sehgal

$~1
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     FAO(OS) (COMM) 51/2017
      PRISTINE LOGISTICS & INFRA PROJECTS PVT LTD & ANR
                                                     ..... Appellants
                Through: Mr.Rakesh Wadhwa, Advocate.

                         versus

      M/S FREIGHTSTAR PVT LTD & ORS                            ..... Respondents
               Through: Ms.Diya Kapur and                 Mr.Rishabh Sharma,
                        Advocates for R-1.

      CORAM:
      HON'BLE MR. JUSTICE G.S.SISTANI
      HON'BLE MS. JUSTICE SANGITA DHINGRA SEHGAL
                   ORDER

% 21.03.2018 CM No.7802/2018 (by appellants u/S CPC) Parties agreed to sit together and resolve the matter amicably. The application is dismissed as not pressed.

G. S. SISTANI, J SANGITA DHINGRA SEHGAL, J MARCH 21, 2018 afa