Delhi High Court - Orders
Pristine Logistics & Infra Projects Pvt ... vs M/S Freightstar Pvt Ltd & Ors on 21 March, 2018
Author: G. S. Sistani
Bench: G.S.Sistani, Sangita Dhingra Sehgal
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 51/2017
PRISTINE LOGISTICS & INFRA PROJECTS PVT LTD & ANR
..... Appellants
Through: Mr.Rakesh Wadhwa, Advocate.
versus
M/S FREIGHTSTAR PVT LTD & ORS ..... Respondents
Through: Ms.Diya Kapur and Mr.Rishabh Sharma,
Advocates for R-1.
CORAM:
HON'BLE MR. JUSTICE G.S.SISTANI
HON'BLE MS. JUSTICE SANGITA DHINGRA SEHGAL
ORDER
% 21.03.2018 CM No.7802/2018 (by appellants u/S CPC) Parties agreed to sit together and resolve the matter amicably. The application is dismissed as not pressed.
G. S. SISTANI, J SANGITA DHINGRA SEHGAL, J MARCH 21, 2018 afa