Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Madhya Pradesh - Subsection Section 12(i) in The M.P. Licensing Board (Electrical) Regulations, 1960 (i)The Board may appoint local examiners for the purpose of conducting examinations at any centre in accordance with such orders as the Board may issue.
