Delhi High Court - Orders
Monica Gogia vs M/S Rss Estate Llp & Anr on 18 July, 2024
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 202/2024
MONICA GOGIA .....Plaintiff
Through: Mr Arjun Sayal, Mr Raghuveer, Ms
Silky Gupta, Mr Shreyan, Mr
Bijender Kumar Jindal, Mr Ravikant
Sharma, Ms Rupam Kumari Jaiswal,
Advocates.
versus
M/S RSS ESTATE LLP & ANR. .....Defendants
Through: Mr Sunil Dalal, Sr. Advocate with Mr
Tarjit Singh and Mr Nikhil Beniwal,
Advocates.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 18.07.2024 I.A. 30925/2024 (by the plaintiff under Order XXXIX Rules 1 and 2 CPC)
1. Learned senior counsel for the defendant submits that reply to this application has been filed, however, the same is lying at the level of Registry.
2. Let the Registry take up the reply and the documents filed by the defendant on record.
3. Let rejoinder be filed by the plaintiff before the next date.
4. Re-notify on 22.07.2024.
CS(OS) 202/2024
5. Learned counsel for the plaintiff submits that another suit filed by the defendant being CS(OS) 549/2024 is coming up before this Court on This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2024 at 00:27:29 22.07.2024. He urges the Court that this matter be also taken up on the said date.
6. At request, re-notify on 22.07.2024.
VIKAS MAHAJAN, J JULY 18, 2024 MK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2024 at 00:27:29