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[Cites 0, Cited by 0] [Section 257(1)] [Section 257] [Entire Act]

State of Kerala - Subsection

Section 257(1)(c) in Kerala Panchayat Raj Act, 1994

(c)fails to comply with any direction lawfully given to him, or any requisition lawfully made upon him under or in pursuance or any of the said provisions;