Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2)(c) in Road Transport Corporations Act, 1950

(c)the term of office of, the manner of filling casual vacancies among [Directors] [Substituted by Act 63 of 1982, Section 16 and Sch., for " members" (w.e.f. 13.11.1982).] of the Corporation;