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State of Uttar Pradesh - Section

Section 228 in The General Rules (Civil), 1957

228. Papers excepted from inspection.

- No papers other than those appertaining to judicial record and no register other than a register in Form Nos. 3, 67, 70 or 74 of Appendix 4, Volume II of these rules shall be open to inspection, except under an order in writing of the presiding Judge made on an office report.