Section 104 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991
104. Completion certificate.
- On completion of a work, a certificate to the effect that the work has been completed as per the plan and estimates shall be submitted within three months from the date of such completion,-(i)by the Engineering Supervisor of the market committee in respect of a work for which he is competent to accord technical sanction; and(ii)by the Executive Engineer in respect of the other works.
