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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(3)(a) in The West Bengal Acquisition And Settlement Of Homestead Land Act, 1969.

(a)if the occupier has made an application under section 4, stay the suit or the proceeding till the disposal of the application;