Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 94 in The Calcutta Improvement Act, 1911 94. Signature of coupons attached to debentures. - All coupons attached to debentures issued under this Act shall bear the signature of the Chairman; and such signature may be engrave, lithographed or impressed by any mechanical process.
