Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(1) in The Sovereign Gold Bond Scheme 2016-17 - Series I (1)All payments for Gold Bond shall be accepted in Indian Rupees through cash upto a maximum of Rs. 20,000/- or demand draft, or cheque, or electronic banking;
