Himachal Pradesh High Court
Yubraj & Others vs . State Of Hp & Ors. on 22 August, 2022
Bench: Sabina, Sushil Kukreja
Yubraj & others Vs. State of HP & ors.
CWP No.5638 of 2022 .
22.8.2022 Present:- Ms. Kiran Dhiman, Advocate, for the petitioners.
Mr. Kunal Thakur, Deputy Advocate General for respondents No. 1 and 2.
Mr. Lakshay Thakur, Advocate, for respondent No.3.
CWP No. 5638/2022 & CMP No.11333/2022 Notice. Mr. Kunal Thakur, learned Deputy Advocate General and Mr. Lakshay Thakur, Advocate, appear and waive service of notice on behalf of respective respondents. They seek time to file replies. List again on 20.12.2022.
( Sabina) Judge (Sushil Kukreja) Judge 22nd August, 2022 (Guleria) ::: Downloaded on - 23/08/2022 20:03:10 :::CIS