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Patna High Court - Orders

Anish Kumar @ Babloo Singh vs State Of Bihar And Anr on 21 August, 2019

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                               CRIMINAL MISCELLANEOUS No.8677 of 2019
                                               In
                               CRIMINAL MISCELLANEOUS No.7241 of 2014
                                 Arising Out of PS. Case No.- Year-0 Thana- District- Patna
                  ======================================================
                  Anish Kumar @ Babloo Singh

                                                                                       ... ... Petitioner/s
                                                          Versus
                  State of Bihar and Anr

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :        Mr.Bipin Kumar
                  For the Opposite Party/s :        Mr.Sangeeta Sharma
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
                                        ORAL ORDER

4    21-08-2019

As jointly prayed for, list this matter on 25 th of September, 2019.

(Dinesh Kumar Singh, J) Ashwini/-

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