Patna High Court - Orders
Anish Kumar @ Babloo Singh vs State Of Bihar And Anr on 21 August, 2019
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.8677 of 2019
In
CRIMINAL MISCELLANEOUS No.7241 of 2014
Arising Out of PS. Case No.- Year-0 Thana- District- Patna
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Anish Kumar @ Babloo Singh
... ... Petitioner/s
Versus
State of Bihar and Anr
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Bipin Kumar
For the Opposite Party/s : Mr.Sangeeta Sharma
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CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
ORAL ORDER
4 21-08-2019As jointly prayed for, list this matter on 25 th of September, 2019.
(Dinesh Kumar Singh, J) Ashwini/-
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