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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(u) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(u)"water supply" means a system of providing water to, a community for meeting its requirement for drinking and other domestic uses, industrial, recreational and other public uses except for purposes of irrigation and generation of hydel power;