Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(13)] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(13)(b) in The M.P. State Veterinary Council Rules, 1993 (b)The said list shall contain the names (in alphabetical order) and the addresses of the contesting candidates as given in the nomination papers.