Section 85(2)(x) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(2)(x) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(x)[ the authority, to which and the manner in which appeal shall be made and the fee which shall be payable on memorandum of appeal under sub-section (1) of Section 31;] [Substituted by M.P. Act No. 4 of 1983 (w.e.f. 19-11-1982).]

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State of Madhya Pradesh - Subsection

Section 85(2)(x) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973