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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(xix) in The West Bengal Primary Education Act, 1973

(xix)[ "Primary School Council" means a District Primary School Council established under section 37, and includes the Siliguri Primary School Council referred to in sub-section (2A) of that section and the Calcutta Primary School Council referred to in section 38;] [[Clause (xix) substituted by W.B. Act 10 of 1999, which was earlier as under :-