Section 51 in University of Horticultural Sciences Act, 2009
51. Inspection of Colleges.
(1)Every affiliated college including permanently affiliated college shall furnish to the Registrar such reports, returns and other information as the Board in consultation with Academic Council may require to judge the efficiency of the college and the academic quality achieved.(2)The Board shall cause every such college to be inspected from time to time by a Committee constituted for the purpose.(3)The Board may call upon any college so inspected to take within a specified period such action as may appear to it to be necessary in respect of any matters.(4)Every College shall comply with the directions of the University issued from time to time in respect of all matters relating to academic and administrative and matters ancillary thereto.Chapter-VIII Statutes and Regulations
