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State of Tamilnadu - Section

Section 3 in Tamil Nadu Panchayats (Licensing of Pandals and Temporary Structures on Road Margins Vested in The Highways and Rural Works Department in Village Panchayat Areas) Rules, 1999

3. Period of licence.

- The occupation of such sites shall be allowed only temporarily during a fair or festival. The period for which such occupation is permitted shall, in no case, exceed three days before the commencement and three days after the termination, of the fair or festival exclusive of the actual period of its duration.