Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 34 in The Punjab Town Improvement Trust Rules, 1939 34. For work done by daily labour the muster roll shall be in form No. 14. Each work done by daily labour shall be measured up and kept on record.Completion report
