Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 11 in The U.P. Khandsari Sugar Manufacturers' Licensing Order, 1967 11. Whether the applicant/firm was ever prosecuted for any offence under the Order: (a)The details of the offence/offences ....................(b)Licensing year to which the offence/offences relate ..............(c)Punishment awarded.
