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State of Tamilnadu - Section

Section 29 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

29. Issue of duplicate licence.

- If the licensee establishes to the satisfaction of the licensing authority that licence granted to him has been lost or destroyed beyond recovery, the market committee may issue a duplicate licence on payment of fee of Rs. 10 (Rupees ten only) on an application made in Form 1 or 2, as the case may be.