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State of Bihar - Section

Section 65 in Bihar Boilers Attendants' Rules, 1948

65. Submission of proceedings before the Board.

- The Secretary to the Board shall submit the proceedings sent by the District Magistrate or Chief Inspector of Boilers under sub-rule (4) of Rule 64 before the next meeting of such Board and the Board at its discretion may allow the certificate to stand or may cancel the certificate as it thinks fit.